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Satish Kumar vs Surjit Singh & Ors
2026 Latest Caselaw 282 J&K

Citation : 2026 Latest Caselaw 282 J&K
Judgement Date : 2 February, 2026

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Jammu & Kashmir High Court

Satish Kumar vs Surjit Singh & Ors on 2 February, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                 Serial No. 14

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

SWP No. 1426/2009

Satish Kumar
                                                          .....Petitioner

                    Through: Mr. Sumit Sharma, Advocate

               Vs

Surjit Singh & Ors.
                                                    .....Respondents


                    Through: None

CORAM:     HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                          ORDER

(02.02.2026)

01. The matter is adjourned in terms of the last order dated

17.11.2025.

02. List again on 24.04.2026.

(SANJAY DHAR) JUDGE JAMMU 02.02.2026 SUNIL

 
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