Ut Of J&K vs Farid Ahmed
2026 Latest Caselaw 278 J&K

Jammu & Kashmir High Court

Ut Of J&K vs Farid Ahmed on 2 February, 2026

                                                                      Sr. No. 04


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

CRM(M) No. 1215/2025


UT of J&K                                     ..... Petitioner(s)/Appellant(s)
                     Through: Mr. Surya Dev Singh, Advocate vice
q
                              Mr. Adarsh Bhagat, GA.
                vs
Farid Ahmed                                               ..... Respondent(s)
                     Through:
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                  ORDER

02.02.2026

01. Issue notice to the respondent, returnable within four weeks. Requisite

steps for service be taken within one week.

02. List on 27.03.2026.

(Rajesh Sekhri) Judge

Jammu 02.02.2026 Sushant