Shaheen Akhter vs State Of J&K & Ors
2026 Latest Caselaw 270 J&K

Citation : 2026 Latest Caselaw 270 J&K
Judgement Date : 2 February, 2026

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Jammu & Kashmir High Court

Shaheen Akhter vs State Of J&K & Ors on 2 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                               Serial No. 15

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

SWP No. 428/2011

Shaheen Akhter
                                                     .....Petitioner

                  Through: None

             Vs

State of J&K & Ors.
                                                  .....Respondents


                  Through: Ms. Saliqa Sheikh, Advocate vice
                           Mr. Raman Sharma, AAG

CORAM:     HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                          ORDER

(02.02.2026)

01. The matter is adjourned in terms of the last order dated

29.09.2025.

02. List again on 24.04.2026.

(SANJAY DHAR) JUDGE JAMMU 02.02.2026 SUNIL

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