Ubaid Yousuf Kuttay vs Union Territory Of J&K And Others
2026 Latest Caselaw 222 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ubaid Yousuf Kuttay vs Union Territory Of J&K And Others on 2 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                   Sr. No.4

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                  (THROUGH VIRTUAL MODE)

CJ Court
                                 Case : LPA No. 281/2025 in
                                       HCP No. 322/2024


Ubaid Yousuf Kuttay                                   ..... Appellant/Petitioner(s)
                       Through: Mr. B.A. Tak, Advocate


                  Vs

Union Territory of J&K and others                             ..... Respondent(s)

                       Through: None
Coram:       HON'BLE THE CHIEF JUSTICE
             HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                      ORDER

02.02.2026 List on 02.03.2026 for arguments.

( (RAJNESH OSWAL) (ARUN PALLI) JUDGE CHIEF JUSTICE Jammu :

02.02.2026 AKHILESH