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Ramandeep Singh vs Union Of India & Ors
2026 Latest Caselaw 1216 J&K/2

Citation : 2026 Latest Caselaw 1216 J&K/2
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Ramandeep Singh vs Union Of India & Ors on 26 February, 2026

Author: Sindhu Sharma
Bench: Sindhu Sharma
                                                  Serial No. 05
                                               REGULAR CAUSE LIST-I

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                          WP(C) 2644/2024
                           CM(570/2026)
                          CM(6750/2025)
                          CM(7188/2024)

Ramandeep Singh.                           ...Appellant/Petitioner(s)

Through: Mr. Jagpaul Singh, Advocate.

                                 Vs.

Union of India & Ors.                                  ...Respondent(s)

Through:     Ms. Rehana Qayoom, Advocate vice
             Mr. T. M. Shamsi, DSGI.
             Mr. Mohammad Younis Hafiz, Assisting Counsel vice
             Mr. A. R. Malik, Sr. AAG.
             Ms. Maha Majeed, Assisting Counsel vice
             Mr. Mohsin S. Qadri, Sr. AAG
CORAM:
           HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
           HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE.
                               ORDER

26.02.2026

CM(570/2026);

01. This is an application by the applicants/respondent Nos. 3 to 5 for placing on record the objections.

02. For the reasons stated in the application, coupled with no objection from the other side, the same is allowed and the objections filed along with the application are taken on record.

03. CM is accordingly disposed of.

CM(6750/2025);

04. This is an application by the applicant/petitioner for placing on record the supplementary affidavit.

05. For the reasons stated in the application, same is allowed and the supplementary affidavit filed along with application is

06. CM is accordingly disposed of.

07. List the main case for final consideration on 30th April, 2026.


                                       (SHAHZAD AZEEM)             (SINDHU SHARMA)
                                            JUDGE                       JUDGE
                         SRINAGAR:
                         26.02.2026
                         "HAMID"









 

 
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