Farooq Ahmad Bhat And Ors.(Senior vs Union Territory Of J And K And Ors
2026 Latest Caselaw 1204 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Farooq Ahmad Bhat And Ors.(Senior vs Union Territory Of J And K And Ors on 25 February, 2026

                                                                   S. No. 02
                                                                   Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                 WP(C) 3329/2025 CM(8972/2025)
   FAROOQ AHMAD BHAT AND ORS.(SENIOR                            ...Petitioner(s)
   CITIZEN).
             Through: None.

                                        Vs
   UNION TERRITORY OF J AND K AND ORS.                         ...Respondent(s)
   (PUBLIC WORKS / ROADS AND BUILDINGS)
                Through: None.

   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                     ORDER

25.02.2026 As per the office report, necessary steps for service in terms of

Hon'ble Court order dated 30.12.2025 have not been taken by the

learned counsel for the petitioners till date.

Office to issue notice to the learned counsel for the petitioners for

taking necessary steps for service within two weeks.

Put up again on 11.03.2026.

(Registrar Judicial)

SRINAGAR 25thFebruary, 2026 "Sabreena Rahim"