Through vs Union Territory Of J And K And Ors
2026 Latest Caselaw 1188 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Through vs Union Territory Of J And K And Ors on 25 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                          Serial No.23
                                                                                          Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                         AT SRINAGAR
                                                              ...
                                                         CRM(M) 403/2024 CrlM(933/2024)

                    MAHANT SUBHASH SHAH AND ORS.(SENIOR CITIZEN)                                               .........
                                                        Through:
                                           Mr. Sajid Ahmad Vice Mr. M. Y. Bhat, Sr. Advocate.

                                                           Versus
                    UNION TERRITORY OF J AND K AND ORS.

                                                                                          ......Respondent(s)
                                                          Through:
                                                         None.

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                                ORDER

25.02.2026

1. This Court, vide order dated 22.12.2025, had directed that a digitized

copy of the fresh challan be summoned from the trial court. The needful

has not been done till date.

2. The Registry shall ensure compliance with the order dated 22.12.2025

and produce the requisite record on the next date of hearing.

3. List on 06.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 25.02.2026 "Shaista"