Baba Jio Nath & Ors vs State Of J&K & Ors
2026 Latest Caselaw 1177 J&K

Jammu & Kashmir High Court

Baba Jio Nath & Ors vs State Of J&K & Ors on 26 February, 2026

                                                                     Serial No. 19

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

OWP No. 50/2008
c/w
CPOWP No. 9/2008

Baba Jio Nath & Ors.                                .....Appellant(s)/Petitioner(s)


                         Through: None
                   vs
State of J&K & Ors.                                            ..... Respondent(s)

                         Through: Ms. Priyanka Bhat, AC vice
                                  Mrs. Monika Kohli, Sr. AAG
CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                    ORDER

(26.02.2026)

List on 09.04.2026, awaiting appearance on behalf of the petitioners.

(M A CHOWDHARY) JUDGE

Jammu 26.02.2026 Amit