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Narinder Singh vs Jda & Anr
2026 Latest Caselaw 1176 J&K

Citation : 2026 Latest Caselaw 1176 J&K
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Narinder Singh vs Jda & Anr on 26 February, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                                          Regular List
                                                                           Sr. No. 12

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

               SWP No. 2777/2014
               c/w
               WP(C) No. 925/2022

               Narinder Singh                                          .....Petitioner(s)

                                         Through: None.

                                    Vs

               JDA & Anr.                                           ..... Respondent(s)
                                         Through: Mr. Atul Verma, Advocate vice
                                                  Mr. Adarsh Sharma, Advocate.

               Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                   ORDER

26.02.2026

01. None appears for the petitioner. Await appearance.

02. Be listed on 02.04.2026.

(SANJAY DHAR) JUDGE Jammu 26.02.2026 Shivalee

 
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