Harjeet Singh vs State Of J&K & Ors
2026 Latest Caselaw 1174 J&K

Jammu & Kashmir High Court

Harjeet Singh vs State Of J&K & Ors on 26 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                          Regular List
                                                                           Sr. No. 11

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

               SWP No. 2614/2012
               c/w
               SWP No. 594/2013

               Harjeet Singh                                           .....Petitioner(s)

                                         Through: None.

                                    Vs

               State of J&K & Ors.                                  ..... Respondent(s)
                                         Through: Ms. Manpreet Kour, Advocate.

               Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                   ORDER

26.02.2026

01. Adjourned in terms of last order.

02. Be listed on 18.04.2026.

(SANJAY DHAR) JUDGE Jammu 26.02.2026 Shivalee