Mohd. Azam Khan vs Block Development Officer
2026 Latest Caselaw 1167 J&K

Jammu & Kashmir High Court

Mohd. Azam Khan vs Block Development Officer on 26 February, 2026

                                                                Serial No. 23

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                               AT JAMMU

OWP No. 455/2009

Mohd. Azam Khan                                 .....Appellant(s)/Petitioner(s)


                        Through: Mr. Amit Bhardwaj, Advocate
                  vs
Block Development Officer, Poonch                         ..... Respondent(s)

                        Through: Ms. Priyanka Bhat, AC vice
                                 Mr. Raman Sharma, AAG
CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                  ORDER

(26.02.2026)

Relevant record be produced by the respondents by the next date of hearing.

List on 16.04.2026.

(M A CHOWDHARY) JUDGE

Jammu 26.02.2026 Amit