M/S Masood Ahmed Contractor vs Ut Of J&K & Anr
2026 Latest Caselaw 1159 J&K

Citation : 2026 Latest Caselaw 1159 J&K
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

M/S Masood Ahmed Contractor vs Ut Of J&K & Anr on 26 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                           Sr. No. 04
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

WP(C) No. 3228/2025


M/S Masood Ahmed Contractor                               .... Petitioner(s)

                         Through:-   None.


                   V/s

UT of J&K & Anr.                                        .....Respondent(s)

                         Through:-   None.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                 ORDER

26.02.2026

1. None appears for the parties. Await appearance.

2. Adjourned.

3. List on 29.04.2026.

(Rajnesh Oswal) Judge JAMMU 26.02.2026 NEHA-1

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