State Of J&K vs Mohd. Sabir Khan And Ors
2026 Latest Caselaw 1155 J&K

Jammu & Kashmir High Court

State Of J&K vs Mohd. Sabir Khan And Ors on 26 February, 2026

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                           Sr. No. 06
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                         Case:- CRAA No. 9900020/2010


State of J&K.                                             .... Appellant(s)

                         Through:-   Mr. Raman Sharma, AAG with
                                     Ms. Saliqa Sheikh, Advocate.
                                     Mr. P N Bhat, Advocate.
                   V/s
Mohd. Sabir Khan and ors.                               .....Respondent(s)

                         Through:-   Mr. D S Saini, Advocate.
                                     Mr. Amrish Kapoor, Advocate.

CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

                                 ORDER

26.02.2026

Heard.

Reserved for orders.

(Sanjay Parihar) (Sanjeev Kumar) Judge Judge

Jammu 26.02.2026 Ram Krishan