Mohammad Sidiq Wani vs Ut Of Jk And Others
2026 Latest Caselaw 1142 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Sidiq Wani vs Ut Of Jk And Others on 24 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                      S. No. 04
                                                                                      Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                       CM(4296/2025) IN
                                                        LPA 154/2025

                         MOHAMMAD SIDIQ WANI
                                                                              ...Petitioner(s)/Appellant(s)
                         Through: Mr. Mohammad Altaf Khan, Advocate with
                                  Mr. Hashir Shafiq, Advocate
                                                                Vs.
                           UT of JK and Others
                                                                               ...Respondent(s)
                         Through: Mr. Mohsin Qadiri, Sr. AAG with
                                  Ms. Maha Majeed, Assisting counsel
                                  Ms. Aneesa, Adv. vice Mr. N. A. Dendru, Advocate for R-7
                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                             ORDER

24.02.2026

Objections to the application seeking condonation of delay stands filed. List for consideration on 06.04.2026.

                                                   (SHAHZAD AZEEM)           (SINDHU SHARMA)
                                                           JUDGE                          JUDGE
                    SRINAGAR
                    24.02.2026
                    "Imtiyaz"