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Ghulam Mohammad Bhat And Ors vs Ut Of J&K And Ors
2026 Latest Caselaw 1134 J&K/2

Citation : 2026 Latest Caselaw 1134 J&K/2
Judgement Date : 24 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohammad Bhat And Ors vs Ut Of J&K And Ors on 24 February, 2026

Author: Sindhu Sharma
Bench: Sindhu Sharma
                                                                            S. No. 2
                                                                            Regular Cause List
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                                  CM No. 68/2025
                                                 In LPA No. 7/2025

           Ghulam Mohammad Bhat and Ors.                             ...Appellant/Petitioner(s)

            Through: Mr. Saqib Fayaz Khan, Advocate vice
                     Mr. Owais Ashraf Shah, Advocate
                                           Vs.

           UT of J&K and Ors.                                                ...Respondent(s)

           Through: Ms. Maha Majeed, Assisting Counsel vice
                    Mr. Ilyas Nazir Laway, GA
           CORAM:
                   HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                   HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
                                                    ORDER

24.02.2026

01. Ms. Maha Majeed, Assisting Counsel, appearing vice Mr. Ilyas Nazir

Laway, GA, prays for and is granted four weeks' last and final

opportunity to file objections to the application seeking condonation

of delay.

02. List on 20.04.2026.




                                   (SHAHZAD AZEEM)                   (SINDHU SHARMA)
                                           JUDGE                              JUDGE

              SRINAGAR
              24.02.2026
              Manzoor









 

 
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