Mohammad Muzamil Tantray vs State Of Jk And Ors
2026 Latest Caselaw 1129 J&K/2

Citation : 2026 Latest Caselaw 1129 J&K/2
Judgement Date : 24 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Mohammad Muzamil Tantray vs State Of Jk And Ors on 24 February, 2026

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                S. No. 87
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                         SWP 2133/201 c/w WP(C) 319/2024

MOHAMMAD MUZAMIL TANTRAY                             ...Petitioner/Appellant(s)

Through: Mr. Saqib Amin Parray, Advocate.
                                      Vs.
STATE OF JK AND ORS                                          ...Respondent(s)

Through: None.
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                  ORDER

24.02.2026 List tomorrow i.e. 25th of February, 2026, for continuation.

(JAVED IQBAL WANI) JUDGE SRINAGAR 24.02.2026 Ishaq

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