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Mr. Shaleen Kabra And Ors vs Deep Raj
2026 Latest Caselaw 1115 J&K

Citation : 2026 Latest Caselaw 1115 J&K
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Mr. Shaleen Kabra And Ors vs Deep Raj on 23 February, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                                 Sr. No. 16
                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU
           CJ Court
                                             Case: LPA No. 28/2023


           Mr. Shaleen Kabra and ors.                                 ...Petitioner(s)/Appellant(s)

                                     Through: None.

                                               V/s

           Deep Raj.                                                            .... Respondent(s)

                                     Through: None.



           CORAM: HON'BLE THE CHIEF JUSTICE
                  HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.

                                               ORDER

23.02.2026

Called twice.

None for the parties.

In the interest of justice, adjourned to April 06, 2026.

(RAJNESH OSWAL) (ARUN PALLI) JUDGE CHIEF JUSTICE Jammu 23.02.2026 Sunita

 
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