Inhabitants Of Village Thakarie vs Ut Of J&K & Anr
2026 Latest Caselaw 1107 J&K

Citation : 2026 Latest Caselaw 1107 J&K
Judgement Date : 23 February, 2026

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Jammu & Kashmir High Court

Inhabitants Of Village Thakarie vs Ut Of J&K & Anr on 23 February, 2026

                                                                    Serial No. 26

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

WP(C) No. 1204/2021


Inhabitants of Village Thakarie                    .....Appellant(s)/Petitioner(s)


                        Through: Mr. Shahid Fareed, Advocate vice
                                 Mr. Muzaffer Iqbal Khan, Advocate
                  vs
UT of J&K & Anr.                                              ..... Respondent(s)

                        Through: None
CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                    ORDER

(23.02.2026)

List on 23.03.2026, awaiting appearance on behalf of the respondents.

(M A CHOWDHARY) JUDGE

Jammu 23.02.2026 Amit

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