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Lal Begum vs Union Of India & Ors
2026 Latest Caselaw 1105 J&K

Citation : 2026 Latest Caselaw 1105 J&K
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Lal Begum vs Union Of India & Ors on 23 February, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                             Regular List

                                                            Serial No. 56



 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
WP(C) No. 1147/2022

Lal Begum
                                                             .....Petitioner(s)

               Through: None.

             Vs

Union of India & Ors.
                                                           .....Respondent(s)

               Through: None.

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                             ORDER

(23.02.2026)

01. Reply on behalf of the respondents stands filed.

02. Await appearance of the learned counsel for the parties.

03. List on 01.04.2026.

(SANJAY DHAR) JUDGE JAMMU 23.02.2026 Bunty

 
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