Mohd Baqir And Ors vs Union Territory Of Ladakh And Ors. ...
2026 Latest Caselaw 1101 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohd Baqir And Ors vs Union Territory Of Ladakh And Ors. ... on 24 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                         Serial No.23
                                                                                         Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                          AT SRINAGAR
                                                                ...
                                                          WP(C) No. 38/2026

                    MOHD BAQIR AND ORS

                                                                                          .........Petitioner(s)
                                                          Through:
                                                      Mr. Shuja Ul Haq, Adovcate.

                                                            Versus
                    UNION TERRITORY OF LADAKH AND ORS. (REVENUE).

                                                                                          ......Respondent(s)
                                                             Through:
                                               Mr. T. M. Shamsi, DSGI for R1 and R2
                                              Mr.Sameer-ul-Hamid, Advocate for R3 and R4
                                 Ms. Maha Majeed, Assisting Counsel vice Mr. Mohsin Qadiri, Sr. AAG for R10
                                                  Mr. G. A. Lone, Adovcate for R7 to R9.
                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                                ORDER

24.02.2026

Issue notice to respondents 5 and 6 returnable within a period of four

weeks. Requisites for service within one week.

Mr. Shuja-ul-haq, learned counsel for the petitioner is directed to furnish

copy of the petitioner to Ms. Maha Majeed, learned Assisting counsel

appearing on behalf of respondent No. 10.

List on 24.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 24.02.2026 "Shaista"