Tanveer Ahmed vs Ut Of J&K & Anr
2026 Latest Caselaw 1096 J&K

Citation : 2026 Latest Caselaw 1096 J&K
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Tanveer Ahmed vs Ut Of J&K & Anr on 23 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                Sr. No. 20
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                  WP(C) No. 728/2025 c/w
                  CCP(S) No. 273/2025


                  Tanveer Ahmed                                    .... Appellant(s)/Petitioner(s)

                                              Through:-   None.


                                        V/s

                  UT of J&K & Anr.                                           .....Respondent(s)

                                              Through:-   None.

                  CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

23.02.2026

1. None appears. Await appearance.

2. Adjourned.

3. List on 21.04.2026.

(Rajnesh Oswal) Judge JAMMU 23.02.2026 NEHA-1

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