Parshotem Singh vs Union Of India & Anr
2026 Latest Caselaw 1092 J&K

Jammu & Kashmir High Court

Parshotem Singh vs Union Of India & Anr on 23 February, 2026

                                           Sr. No. 01
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                         Case:- WP (C) No. 332/2024

Parshotem Singh
                                               .... Appellant(s)/Petitioner(s)

                  Through:-     Petitioner in person

                   V/s

Union of India & Anr.
                                                           .....Respondent(s)

                  Through:-     None

CORAM: HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

                                 ORDER

23.02.2026

The parties have already shown their inability for referring the matter for mediation. In that view of the matter, list this writ petition on 25.03.2026, in terms of the Roster.

( SANJAY PARIHAR ) JUDGE JAMMU 23.02.2026 Diksha