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Surinder Kumar vs State Of J&K & Anr
2026 Latest Caselaw 1086 J&K

Citation : 2026 Latest Caselaw 1086 J&K
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Surinder Kumar vs State Of J&K & Anr on 23 February, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                               Regular List

                                                           Serial Nos. 33 & 34



 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
CM No. 1787/2023
CM No. 1788/2023
In
SWP No. 1291/2010

Surinder Kumar
                                                              .....Petitioner(s)

               Through: None.

             Vs

State of J&K & Anr.
                                                           .....Respondent(s)

               Through: None.

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                             ORDER

(23.02.2026)

01. None appears on behalf of the parties.

02. Await appearance.

03. List on 27.03.2026.

(SANJAY DHAR) JUDGE JAMMU 23.02.2026 Bunty

 
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