Building Operation Controlling vs Sanjay Mehra & Ors
2026 Latest Caselaw 1085 J&K

Jammu & Kashmir High Court

Building Operation Controlling vs Sanjay Mehra & Ors on 23 February, 2026

                                                                    Serial No. 51

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT JAMMU

 OWP No. 29/2012

 Building Operation Controlling                      .....Appellant(s)/Petitioner(s)
 Authority


                           Through: Mr. Mayank Gupta, Advocate
                    vs
 Sanjay Mehra & Ors.                                           ..... Respondent(s)

                           Through:
 CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                        ORDER

(23.02.2026)

Mr. Mayank Gupta, Advocate appears on behalf of petitioner. Registry is directed to reflect his name in the cause list.

List on 10.04.2026, awaiting appearance on behalf of respondents.

(M A CHOWDHARY) JUDGE

Jammu 23.02.2026 Amit