Sushila Khajuria & Anr vs Union Of India & Ors
2026 Latest Caselaw 1084 J&K

Citation : 2026 Latest Caselaw 1084 J&K
Judgement Date : 23 February, 2026

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Jammu & Kashmir High Court

Sushila Khajuria & Anr vs Union Of India & Ors on 23 February, 2026

                                                                    Serial No. 24

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

WP(C) No. 2857/2019

Sushila Khajuria & Anr.                             .....Appellant(s)/Petitioner(s)


                         Through: None
                   vs
Union of India & ors.                                         ..... Respondent(s)

                         Through: Mr. Harshwardhan Gupta, CGSC
CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                    ORDER

(23.02.2026)

List on 20.04.2026, awaiting appearance on behalf of petitioners.

(M A CHOWDHARY) JUDGE

Jammu 23.02.2026 Amit

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