Islamic University Of Science And vs Farhat Bano And Others
2026 Latest Caselaw 1082 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Islamic University Of Science And vs Farhat Bano And Others on 23 February, 2026

                                                                      S. No. 01
                                                                      Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR
            RP 95/2025 in WP(C) 230/2020 CM(8541/2025)
   ISLAMIC UNIVERSITY OF SCIENCE AND                           ...Petitioner(s)
   TECHNOLOGY TH.ITS REGISTRAR AND ORS.
               Through: None.

                                       Vs
   FARHAT BANO AND OTHERS.                                     ...Respondent(s)

                      Through: None.
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

23.02.2026 Notice in terms of Hon'ble Court order dated 02.02.2026 has

been issued to the respondents and as per the office report, respondent

No. 2 has been served only whereas, respondent No. 1 and 3 have not

been served due to insufficient address.

Office to issue notice to the learned counsel for the petitioners for

filing fresh and complete particulars along with requisites of

respondent No. 1 and 3 so that the registered postal letter containing in

notices are properly addressed for purpose of effecting service and are

not returned for want of residential address of the respondents.

Put up again on 02.03.2026.

(Registrar Judicial)

SRINAGAR 23rd February, 2026 "Sabreena Rahim"