Ishvinder Singh Ranyal vs J&K Bank Ltd. & Ors
2026 Latest Caselaw 1082 J&K

Citation : 2026 Latest Caselaw 1082 J&K
Judgement Date : 23 February, 2026

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Jammu & Kashmir High Court

Ishvinder Singh Ranyal vs J&K Bank Ltd. & Ors on 23 February, 2026

                                                                    Serial No. 10

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

CM No. 617/2026 in
WP(C) No. 588/2025

Ishvinder Singh Ranyal                              .....Appellant(s)/Petitioner(s)


                        Through: Mr. Manik Bhardwaj, Advocate
                  vs
J&K Bank Ltd. & Ors.                                          ..... Respondent(s)

                        Through: None
CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                    ORDER

(23.02.2026)

List on 02.03.2026, awaiting appearance on behalf of respondents.

(M A CHOWDHARY) JUDGE

Jammu 23.02.2026 Amit

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