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Abdul Hamid Teli And Ors vs Union Territory Of J And K And Ors
2026 Latest Caselaw 1079 J&K/2

Citation : 2026 Latest Caselaw 1079 J&K/2
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Abdul Hamid Teli And Ors vs Union Territory Of J And K And Ors on 23 February, 2026

                                                                   S. No. 11
                                                                   Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                 WP(C) 3307/2025 CM(8890/2025)
   ABDUL HAMID TELI AND ORS.                                   ...Petitioner(s)

                      Through: None.

                                        Vs
   UNION TERRITORY OF J AND K AND ORS.                        ...Respondent(s)
   (HEALTH AND MEDICAL EDUCATION).
                Through: None.
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

23.02.2026 Notice in terms of Hon'ble Court order dated 29.12.2025 has

been issued to the respondents through Mr. Waseem Gul, G.A.

As per the office report, notice has been served upon the counsel for

the respondents and the receipt of the same is enclosed with the file.

However, neither there is any representation on behalf of the

respondents nor reply/compliance report has been filed by learned

counsel for the respondents till date.

Time for filing the same is further extended by two weeks.

Put up again on 09.03.2026.

(Registrar Judicial)

SRINAGAR 23rd February, 2026 "Sabreena Rahim"

 
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