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Lumesh Kumar & Ors vs J&K Bank Ltd & Ors
2026 Latest Caselaw 1078 J&K

Citation : 2026 Latest Caselaw 1078 J&K
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Lumesh Kumar & Ors vs J&K Bank Ltd & Ors on 23 February, 2026

                                                                                 S. No. 122

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                           WP(C) No. 1991/2024

              Lumesh Kumar & Ors                                             .....Petitioner(s)

                                      Through: None


                          Vs
              J&K Bank Ltd & Ors                                           ..... Respondent(s)

                                      Through:   None

              Coram:           HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                                    ORDER

23.02.2026 None present.

Adjourned.

List on 10.03.2026.

(WASIM SADIQ NARGAL) JUDGE JAMMU 23.02.2026 Vijay

 
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