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Arshid Ahmad Mochi And Ors vs Union Territory Of J And K (Health And
2026 Latest Caselaw 1077 J&K/2

Citation : 2026 Latest Caselaw 1077 J&K/2
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Arshid Ahmad Mochi And Ors vs Union Territory Of J And K (Health And on 23 February, 2026

                                                                   S. No. 10
                                                                   Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                 WP(C) 3087/2025 CM(8253/2025)
   ARSHID AHMAD MOCHI AND ORS.                                 ...Petitioner(s)

                      Through: Mr. Irfan Andleeb, Advocate.

                                       Vs
   UNION TERRITORY OF J AND K (HEALTH AND                     ...Respondent(s)
   MEDICAL EDUCATION) AND OTHERS.
                Through: None.
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

23.02.2026 As per the office report, reply/compliance report has not been

filed in terms of Hon'ble Court order dated 10.12.2025 till date.

Time for filing the same is further extended by two weeks.

Put up again on 09.03.2026.

(Registrar Judicial)

SRINAGAR 23rd February, 2026 "Sabreena Rahim"

 
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