Rakesh Padha vs Ramnitu Sharma
2026 Latest Caselaw 1073 J&K

Citation : 2026 Latest Caselaw 1073 J&K
Judgement Date : 23 February, 2026

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Jammu & Kashmir High Court

Rakesh Padha vs Ramnitu Sharma on 23 February, 2026

                                                                  Serial No. 155

   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU

CM(M) 171/2025
CM(2802/2024)
CM(2803/2024)

Rakesh Padha                                      .....Appellant(s)/Petitioner(s)


                        Through: None
                  vs
Ramnitu Sharma                                              ..... Respondent(s)
                        Through: None

CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                   ORDER

(23.02.2026)

Due to sad demise of Shri Madan Mohan Baru, Advocate, the members of the Bar have abstained from the appearance.

Adjourned awaiting appearance of the parties. List on 11.05.2026.

(M A CHOWDHARY) JUDGE

Jammu 23.02.2026 Bir*

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