Atc Telecom Infrastructure Pvt vs State And Anr
2026 Latest Caselaw 1064 J&K

Jammu & Kashmir High Court

Atc Telecom Infrastructure Pvt vs State And Anr on 20 February, 2026

                                                                           Sr. No. 89


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

OWP No. 104/2010


ATC Telecom Infrastructure Pvt.                   ..... Petitioner(s)/ Appellant(s)
Ltd.


q
                      Through: None
                 vs
State and Anr.                                                ..... Respondent(s)
                      Through: None
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

20.02.2026

01. None for the parties.

02. Since objections have not yet been filed in the present petition and stand

of the respondents is not clear, as such, present petition cannot be

referred for mediation, at this stage.

03. List in regular cause list on 25.03.2026.

(Rajesh Sekhri) Judge

Jammu 20.02.2026 Riya Kochhar