Madan Singh vs State And Ors
2026 Latest Caselaw 1061 J&K

Citation : 2026 Latest Caselaw 1061 J&K
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Madan Singh vs State And Ors on 20 February, 2026

                                                                          Sr. No. 110


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

OWP No. 1232/2010


Madan Singh                                      ..... Petitioner(s)/ Appellant(s)


q
                      Through: None
                 vs
State and Ors.                                               ..... Respondent(s)
                      Through: None
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                  ORDER

20.02.2026

01. Post-admission notice for service of respondent No.5 has not been

issued for want of registered covers.

02. List in regular cause list on 02.04.2026.

(Rajesh Sekhri) Judge

Jammu 20.02.2026 Riya Kochhar

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