Ishtiyaq Abdullah vs The J&K Medical Council And Ors
2026 Latest Caselaw 1053 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ishtiyaq Abdullah vs The J&K Medical Council And Ors on 23 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                       Serial No. 7
                                                                                       Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                         RP No. 03/2026 in
                                                         WP(C) No. 1935/2024


                Ishtiyaq Abdullah
                                                                               ..... Appellant/petitioner(s)
                                                       Through: -
                               Mr. M. Y. Bhat, Sr. Advocate, with Ms. Urba Nasir, Advocate


                                                                V/S
                The J&K Medical Council and Ors.
                                                                                      ..... Respondent(s)

Through: -

Mr. Zahid Qais, GA

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 23.02.2026

01. By this petition, petitioner is seeking review/recalling of order dated

24.12.2025, passed in WP(C) No. 1935/2024.

02. Notice.

03. Notice, waived by Mr. Zahid Qais, learned GA on behalf of

respondent No. 1 and 4, he seeks and is granted four weeks' time to

file reply with copy in advance to other side. Notice to other

respondents returnable within four weeks. Requisites within one

week.

04. List on 31.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 23.02.2026 "Mohammad Yasin Dar"