Rattno Devi vs Ram Paul And Ors
2026 Latest Caselaw 1037 J&K

Jammu & Kashmir High Court

Rattno Devi vs Ram Paul And Ors on 20 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                         Serial No. 20

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
           CRM(M) No. 426/2024

           Rattno Devi                                                .....Appellant(s)/Petitioner(s)
                                          Through: Mr. Vijay Gupta, Advocate
                                     vs
           Ram Paul and ors.                                                    ..... Respondent(s)
                                          Through: Mr. S. M. Chowdhary, Sr. Advocate with
                                                   Mr. Mursaleen, Advocate
                                                   Mr. Eishaan Dadhichi, GA vice
                                                   Mrs. Monika Kohli, Sr. AAG

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

20.02.2026

1. Vide order dated 30.10.2024, Ms. Priyanka Bhat, learned counsel for

the official respondents was directed to get the record available of the

proceedings, titled, 'Rattno Devi vs. Ram Paul' from the office of

Additional District Magistrate, Jammu.

2. Needful has not been done. In the interest of justice, two weeks' time

is granted to Mr. Eishaan Dadhichi, learned GA to do the needful,

failing which, Additional District Magistrate, Jammu shall remain

present before the Court on the next date of hearing along with record.

3. List on 25.03.2026.

(RAJNESH OSWAL) JUDGE

Jammu 20.02.2026 Neha-II