Gulla Bhat And Ors.(Senior Citizen) vs Financial Commissioner (Revenue ) / ...
2026 Latest Caselaw 1032 J&K/2

Citation : 2026 Latest Caselaw 1032 J&K/2
Judgement Date : 23 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Gulla Bhat And Ors.(Senior Citizen) vs Financial Commissioner (Revenue ) / ... on 23 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                      Serial No.28
                                                                                      Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                        AT SRINAGAR
                                                             ...
                                                       WP(C) 359/2024 CM(842/2024)


                    GULLA BHAT AND ORS.(SENIOR CITIZEN).

                                                                                       .........Petitioner(s)
                                                       Through:
                                                Mr. Mian Muzaffar, Advocate.

                                                         Versus
                    FINANCIAL COMMISSIONER (REVENUE ) / COMMISSIONER AGRARIAN REFORMS AND ORS.

                                                                                     ......Respondent(s)
                                                          Through:
                                          Mr. G. N. Sofi, Advocate for R5 to R10.

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                             ORDER

23.02.2026

Learned counsel appearing for the contesting respondents 5 to 10 seeks

and is granted last and final opportunity of four weeks for filing reply/response

with copy in advance to the counsel for the otherside.

List on 29.04.2026.

Interim direction dated 23.02.2024 to continue till next date before the

Bench.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 23.02.2026 "Shaista"