Manzoor Ahmad Malik And Ors vs Syed Abid Rashid Shah And Ors. (Health
2026 Latest Caselaw 1004 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Manzoor Ahmad Malik And Ors vs Syed Abid Rashid Shah And Ors. (Health on 20 February, 2026

                                                                  S. No. 04
                                                                  Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                CCP(S) 374/2025 in SWP 1720/2013
   MANZOOR AHMAD MALIK AND ORS.                               ...Petitioner(s)

                      Through: None.

                                       Vs
   SYED ABID RASHID SHAH AND ORS. (HEALTH                     ...Respondent(s)
   AND MEDICAL EDUCATION).
                Through: None.
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

20.02.2026 CCP(S) 374/2025:

Service stands complete.

Further, statement of facts/compliance report in terms of Hon'ble

Court order dated 14.11.2025 and order dated 06.02.2026 has been

filed by Mr. Waseem Gul, learned GA, on 11.02.2026 on behalf of the

respondent No. 2. However, rest of the respondents have not filed the

statement of facts/compliance report till date.

As such, list before the Hon'ble Court on 24.03.2026.

(Registrar Judicial)

SRINAGAR 20th February, 2026 "Sabreena Rahim"