M/S Ali Mohammad Baba vs State Of J&K & Anr
2026 Latest Caselaw 1000 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

M/S Ali Mohammad Baba vs State Of J&K & Anr on 20 February, 2026

                                                                                   Sr. No. 2
                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                        AT SRINAGAR
                                           (THROUGH VIRTUAL MODE)

           CJ Court
                                            Case: CM No. 5905/2024 in
                                                  AA 28/2016
                                                      c/w
                                                 WP(C) No. 2654/2024
                                                  CM No. 7209/2024


           M/S Ali Mohammad Baba                                       ...Petitioner(s)/Appellant(s)

                                      Through: Mr. Zaffar Shah, Sr. Advocate with
                                               Mr. A Hanan, Advocate
                                               V/s

           State of J&K & Anr.                                                   .... Respondent(s)

                                      Through: Mr. A R Malik, Sr. AAG with
                                               Mr. Mohammad Younis, Advocate

           CORAM: HON'BLE THE CHIEF JUSTICE

                                                  ORDER

20.02.2026

As per Office report dated December 11, 2025, objections/response

to CM No. 5905/2024 has since been filed.

Adjourned to March 27, 2026.

In the meanwhile, objections/response, if not already filed, to WP(C)

No. 2654/2024 be also filed before the adjourned date with an advance copy to

counsel for the petitioner.

(ARUN PALLI) CHIEF JUSTICE Jammu :

20.02.2026 Pawan Chopra/Secy