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Nawaz Ahmad Dar And Ors vs Mr. Alok Kumar And Anr
2026 Latest Caselaw 2948 J&K/2

Citation : 2026 Latest Caselaw 2948 J&K/2
Judgement Date : 28 April, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Nawaz Ahmad Dar And Ors vs Mr. Alok Kumar And Anr on 28 April, 2026

                                                                  S. No. 06
                                                                  Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR
    CPSW 714/2017 in[SWP 1120/2016] CM(4568/2022) CM(596/2023)
  NAWAZ AHMAD DAR AND ORS.
                                                      ...Petitioner(s)
                    Through: None

                                      Vs
  MR. ALOK KUMAR AND ANR, (SWP/619/2012)                      ...Respondent(s)

                    Through: None.
  CORAM:
        Khursheed-Ul-Islam, Registrar Judicial.
                                  ORDER

28.04.2026

Perusal of the writ petition reveals that the subject matter involved

therein, which pertains to ReT scheme, has been challenged in SLP

which is pending adjudication before the Hon'ble Supreme Court.

Hence, await for the orders/decision of SLP pending before the

Hon'ble Supreme Court.

List on 31.07.2026.

(Registrar Judicial)

SRINAGAR 28thApril, 2026 "Sabreena Rahim"

 
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