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Rubiya Jan vs Mr.B. K. Singh And Ors
2026 Latest Caselaw 2943 J&K/2

Citation : 2026 Latest Caselaw 2943 J&K/2
Judgement Date : 28 April, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Rubiya Jan vs Mr.B. K. Singh And Ors on 28 April, 2026

                                                                  S. No. 08
                                                                  Regular List


   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR
       CPSW 403/2018 in[SWP 643/2017] CM(614/2019[1/2019])
                         CM(1025/2022)
  RUBIYA JAN.                                    ...Petitioner(s)

                   Through: None

                                      Vs
  MR.B. K. SINGH AND ORS.                                     ...Respondent(s)

                   Through: None.
  CORAM:
        Khursheed-Ul-Islam, Registrar Judicial.
                                   ORDER

28.04.2026

Perusal of the writ petition reveals that the subject matter involved

therein, which pertains to ReT scheme, has been challenged in SLP

which is pending adjudication before the Hon'ble Supreme Court.

Hence, await for the orders/decision of SLP pending before the

Hon'ble Supreme Court.

List on 31.07.2026.

(Registrar Judicial)

SRINAGAR 28thApril, 2026 "Sabreena Rahim"

 
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