Junaid Javid vs Union Of India And Anr. (Central
2026 Latest Caselaw 2404 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Junaid Javid vs Union Of India And Anr. (Central on 16 April, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                 Sr. No.3

IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                               WP(C)PIL/4/2025
                                CM/1955/2026


JUNAID JAVID                                     ...Petitioner(s)/appellant(s)

Through:      Mr. Naveed Bukhtiyar, Advocate

                                     Vs.
UNION OF INDIA AND ANR. (CENTRAL                           ...Respondent(s)
INFORMATION COMMISSION)

Through:      Ms. Rehana Qayoom, Advocate vice
              Mr. T.M. Shamsi, DSGI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                 ORDER

16-04-2026

List on 20-04-2026.

(RAJNESH OSWAL) (ARUN PALLI) JUDGE CHIEF JUSTICE

SRINAGAR 16-04-2026 Aamir