Zahoor Ahmad Bhat And Ors vs J & K Public Service Commission
2026 Latest Caselaw 2265 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Zahoor Ahmad Bhat And Ors vs J & K Public Service Commission on 10 April, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                              Sr. No. 02
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT SRINAGAR

                  LPA No. 74/2020 in SWP No.
                  381/2011 c/w
                  LPA No. 82/2020
                  LPA No. 117/2020

                  Zahoor Ahmad Bhat and Ors.                                      .... Petitioner(s)

                                              Through:-   Mr. Zahoor Ahmad Bhat, Petitioner in
                                                          person in LPA No. 74/2020.
                                                          Mr. Ajaz Ahmad Monga, Petitioner in
                                                          person in LPA No. 82/2020.

                                       V/s

                  J & K Public Service Commission                               .....Respondent(s)
                  and Ors.

                                              Through:-   Mr. Syed Faisal Qadri, Sr. Advocate
                                                          with
                                                          Mr. Shah Mir, Advocate.

                  CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.
                                 HON'BLE MR. JUSTICE MOHD. YOUSUF WANI, JUDGE.
                                                      ORDER

10.04.2026

1. Mr. Shah Mir, learned counsel submits that the relevant record has been submitted before the Registry at Srinagar Wing.

2. Registrar Judicial shall ensure that the said record is transmitted to the Registry of Jammu Wing of this Court.

3. List on 18.04.2026.

                                             (Mohd. Yousuf Wani)            (Rajnesh Oswal)
                                                   Judge                        Judge
                  JAMMU
                  10.04.2026
                  NEHA-1