Raj Singh vs Ut Of J&K & Ors
2026 Latest Caselaw 2247 J&K

Jammu & Kashmir High Court

Raj Singh vs Ut Of J&K & Ors on 15 April, 2026

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                 Regular List

                                                                Serial No. 17



 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
HCP No. 1/2026

Raj Singh
                                                                      .....Petitioner

                    Through: Mr. Jagpaul Singh, Advocate.

               Vs

UT of J&K & Ors.

                                                                  .....Respondents

                    Through: Ms. Nazia Fazal, Assisting Counsel vice
                             Mrs. Monika Kohli, Sr. AAG.

CORAM: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                      ORDER

(15.04.2026)

01. Detention record relating to the petitioner be kept

available on the next date of hearing.

02. List on 04.05.2026.

(RAHUL BHARTI) JUDGE JAMMU 15.04.2026 Bunty