Aslam Khan vs Deepak Kumar
2026 Latest Caselaw 2242 J&K

Citation : 2026 Latest Caselaw 2242 J&K
Judgement Date : 15 April, 2026

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Jammu & Kashmir High Court

Aslam Khan vs Deepak Kumar on 15 April, 2026

                                                                         Sr. No. 10


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

CRM(M) No. 324/2026

Aslam Khan                                        ..... Petitioner(s)/Appellant(s)
                        Through: Mr. R. P. Sharma, Sr. Advocate with
q
                                 Mr. Nigam Saroop, Advocate.
                   vs
Deepak Kumar                                                  ..... Respondent(s)
                        Through:
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

15.04.2026

01. Learned counsel for the petitioner seeks and is granted some time to do the needful in terms of order dated 08.04.2026.

02. List on 20.04.2026.

(Rajesh Sekhri) Judge

Jammu 15.04.2026 Sushant

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