Vishal Narania vs Parshotam Singh And Another
2026 Latest Caselaw 2190 J&K

Jammu & Kashmir High Court

Vishal Narania vs Parshotam Singh And Another on 10 April, 2026

Bench: Rajnesh Oswal, Rahul Bharti

                                                                                                   13




                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT JAMMU
                                       RFA No. 50/2025

Vishal Narania                                            .....Appellant(s)/Petitioner(s)
)




                           Through: Mr. Ankur Sharma, Adv.
                         vs
Parshotam Singh and another                                         ..... Respondent(s)
                             Through: Mr. R. P. Sharma, Adv.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
       HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE


                                              ORDER

10.04.2026

1. The suit, titled, "Vishal Narania vs. Parshotam Singh and others" came to be initially instituted by the appellant before the Additional District Judge, Samba, but the learned Additional District Judge, Samba returned the plaint to the plaintiff, appellant herein for presentation before the appropriate court i.e. Commercial Court and thereafter, the appellant presented the plaint before the Commercial Court on 25.11.2024.

2. In order to properly adjudicate the controversy at hand, the record of minutes of the proceedings of the suit tilted, "Vishal Narania vs. Parshotam Singh and others" which was pending before the court of Additional District Judge, Samba is required to be examined.

3. Accordingly, the Registry is directed to summon the record of the civil suit bearing No. 376/2024, tilted, Vishal Narania vs. Parshotam Singh and others before the adjourned date positively.

4. Adjourned to 24.04.2026.

                                                     (RAHUL BHARTI) (RAJNESH OSWAL)
                                                          JUDGE           JUDGE

Jammu
10.04.2026
Rakesh PS