Kulwant Kour vs Gagan Deep Singh
2026 Latest Caselaw 2185 J&K

Jammu & Kashmir High Court

Kulwant Kour vs Gagan Deep Singh on 10 April, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                        Serial No. 10

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
           CM No. 293/2026 in
           Arb P No. 49/2023

           Kulwant Kour                                               .....Appellant(s)/Petitioner(s)
                                          Through: Mr. Supreet Singh Johal, Advocate.

                                     vs
           Gagan Deep Singh                                                     ..... Respondent(s)
                                          Through: None.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                       ORDER

10.04.2026

1. This is an application seeking extension of mandate of the learned Sole Arbitrator Sh. S. R. Gandhi, Retired District and Sessions Judge in arbitration proceedings titled "Sdn. Kulwant Kour vs. Gagan Deep Singh".

2. Notice was issued to the other side.

3. Despite service, none has chosen to appear before the Court.

4. In view of the above, mandate of the learned Sole Arbitrator Sh. S. R. Gandhi, Retired District and Sessions Judge in arbitration proceedings titled "Sdn. Kulwant Kour vs. Gagan Deep Singh" is extended by four weeks from today, so as to enable him to conclude the proceedings and publish award.

5. Application stands disposed of.

(RAJNESH OSWAL) JUDGE

Jammu 10.04.2026 Sahil Padha