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Raj Kumar vs Anjum Erra And Others
2026 Latest Caselaw 2131 J&K

Citation : 2026 Latest Caselaw 2131 J&K
Judgement Date : 9 April, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Raj Kumar vs Anjum Erra And Others on 9 April, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                       Sr. No. 38

IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
                 (Through Virtual Mode)


                         CM(1972/2026) IN LPA 1/2024

RAJ KUMAR                                               ...Petitioner(s)/appellant(s)

Through:       None

                                       Vs.
ANJUM ERRA AND OTHERS                                             ...Respondent(s)

Through:       None
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                   ORDER

09-04-2026 For neither the applicant/appellant nor any one on his behalf appeared in the first round, the matter was passed over. The position is same even on the revised call.

Adjourned to 23.04.2026, the date fixed in the main case.



                 (RAJNESH OSWAL)                        (ARUN PALLI)
                     JUDGE                              CHIEF JUSTICE

  SRINAGAR
  09-04-2026
  Shameem H
 

 
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