Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Manzoor Ahmad Chopan vs Union Territory Of J And K And Ors
2026 Latest Caselaw 2097 J&K/2

Citation : 2026 Latest Caselaw 2097 J&K/2
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Manzoor Ahmad Chopan vs Union Territory Of J And K And Ors on 7 April, 2026

                                                              S. No. 04
                                                              Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR
       CM(2407/2024) IN LPA 94/2024 C/DELAY CM(2408/2024)
  MANZOOR AHMAD CHOPAN.                                   ...Petitioner(s)

                   Through: None.

                                      Vs
  UNION TERRITORY OF J AND K AND ORS.                     ...Respondent(s)
  (SCHOOL EDUCATION) .
               Through: None.


  CORAM:
        Khursheed-Ul-Islam, Registrar Judicial.
                                   ORDER

07.04.2026 Await decision of the Special Leave Petition (SLP) in respect of

the ReT matter pending before the Supreme Court in terms of Hon'ble

Court order dated 28.07.2025.

List on 29.05.2026.

(Registrar Judicial)

SRINAGAR 7thApril, 2026 "Sabreena Rahim"

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter