Shiv Dayal vs Kewal Krishan & Ors
2026 Latest Caselaw 2083 J&K

Citation : 2026 Latest Caselaw 2083 J&K
Judgement Date : 8 April, 2026

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Jammu & Kashmir High Court

Shiv Dayal vs Kewal Krishan & Ors on 8 April, 2026

                                                                 Sr. No. 13


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

                                                  CRM(M) No.973/2022

                 CR




Shiv Dayal                                      .....Petitioner/Appellant(s)

                      Through:     Mr. Vinod Kotwal, Advocate.

                Vs

Kewal Krishan & Ors.                                    ..... Respondent(s)     Ms




                 Through:          Mr. P.S. Parmar, Advocate.

CORAM:        HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                  ORDER

08.04.2026 List for continuation on 09.04.2026 as case No.1 in the

supplementary list.

(Rajesh Sekhri) Judge Jammu 08.04.2026 Eva

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