Imran Sajad Wani Th. His Mother vs Union Territory Of J And K
2026 Latest Caselaw 2060 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Imran Sajad Wani Th. His Mother vs Union Territory Of J And K on 6 April, 2026

                                                            Serial No. 19
                                                           Regular Cause list
   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR

                                  HCP 24/2026

IMRAN SAJAD WANI TH. HIS MOTHER                       ...Appellant(s)/Petitioner(s)

Through:        Mr. Wajid Mohammad Haseeb, Advocate
                                       Vs.

UNION TERRITORY OF J AND K
                                                                  ...Respondent(s)
TH.PRINCIPAL SECRETARY TO GOVT
(HOME) AND OTHERS
 Through: Mr. Furqan Yaqub, GA vice
          Mr. Mohsin Qadri, Sr. AAG
CORAM:
     HON'BLE MR. JUSTICE M. A. CHOWDHARY, JUDGE.
                                    ORDER

06.04.2026

Learned counsel for the respondents seeks adjournment to file counter affidavit. The same be filed within two weeks.

List on 21.04.2026.

(M. A. CHOWDHARY) JUDGE SRINAGAR:

06.04.2026 "Adil Ismail"